Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(5) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(5)[ The Vice-Chancellor shall be responsible for the presentation of the annual financial estimates and the annual accounts to the Board of Management.] [Sub-section (5) substituted by Act XVII of 1985, and given effect from 1-8-1982 vide Act VII of 1988.]