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[Cites 0, Cited by 3] [Entire Act]

State of Kerala - Section

Section 27 in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955

27. Appeals against orders under section 25.

- Appeals shall lie to the High Court from orders passed under section 25 as if they were decrees in suits and shall be presented within the time prescribed therefor.