(1)The Chancellor may, if he considers it necessary for the more efficient functioning of the University appoint a Pro-Vice-Chancellor.(2)The Pic-Vice-Chancellor shall be a whole-time salaried officer of the University.(3)The Pro-Vice-Chancellor shall hold office for a term of four years and shall be eligible for re-appointment.(4)The salary and other conditions of service of the Pro-V ice Chancellor shall be prescribed by the Statutes.(5)The Pre-Vice-Chancellor shall assist the Vice-Chancellor in respect of such matters as may be specified by the Vice-Chancellor in this behalf and he shall also exercise such powers and perform such duties as may be delegated to him by the Vice-Chancellor.
