Income Tax Appellate Tribunal - Delhi
Ganpati Finlease Pvt Ltd, New Delhi vs Ito Ward - 10(1), New Delhi on 22 November, 2019
IN THE INCOME TAX APPELLATE TRIBUNAL
DELHI BENCH 'Friday' NEW DELHI
BEFORE SH. H. S. SIDHU, JUDICIAL MEMBER
AND
SH. R. K. PANDA, ACCOUNTANT MEMBER
S.A.No.962/Del/2019
(In ITA No.4927/Del/2019)
(ASSESSMENT YEAR: 2008-09)
Ganpati Finlease P. Ltd., vs ITO
S-1/34/1, East Punjabi Ward - 10 (1)
Bagh, New Delhi New Delhi
Pan No. AAACG2929B
(Appellant) (Respondent)
Appellant by Sh. Vivek Bansal, Advocate
Respondent by Ms. Rakhi Vimal, Sr.DR
Date of Hearing 22.11.2019
Date of Pronouncement 22.11.2019
ORDER
PER R.K. PANDA, AM
The assessee through this stay application requests the Tribunal to stay the realization of outstanding demand of Rs.3,09,000/-for the A. Y. 2008-09.
2. The Ld. Counsel for the assessee at the time of hearing filed an application stating that the assessee wants to withdraw this stay application for which the Ld. DR has not objection.
3. In absence of any objection from the side of the Ld. DR the request of the assessee seeking withdrawal of the stay application is allowed.
4. In the result, the stay application filed by the assessee is accordingly is dismissed.
Order pronounced in the open court on at the time of hearing itself i.e. on 22.11.2019.
Sd/- Sd/-
(H. S. SIDHU) (R.K. PANDA)
JUDICIAL MEMMBER ACCOUNTANT MEMBER
*neha*
Date:- 22.11.2019
Copy forwarded to:
1. Appellant
2. Respondent`
3. CIT
4. CIT(Appeals)
5. DR: ITAT
ASSISTANT REGISTRAR
ITAT NEW DELHI
Date of dictation 22.11.2019
Date on which the typed draft is placed before the 22.11.2019
dictating Member
Date on which the typed draft is placed before the 22.11.2019
Other member
Date on which the approved draft comes to the 22.11.2019
Sr.PS/PS
Date on which the fair order is placed before the 22.11.2019
Dictating Member for Pronouncement Date on which the fair order comes back to the Sr. 22.11.2019 PS/ PS Date on which the final order is uploaded on the 22.11.2019 website of ITAT Date on which the file goes to the Bench Clerk 22.11.2019 Date on which file goes to the Head Clerk. The date on which file goes to the Assistant Registrar for signature on the order Date of dispatch of the Order Page | 2