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Income Tax Appellate Tribunal - Delhi

Ganpati Finlease Pvt Ltd, New Delhi vs Ito Ward - 10(1), New Delhi on 22 November, 2019

          IN THE INCOME TAX APPELLATE TRIBUNAL
              DELHI BENCH 'Friday' NEW DELHI

         BEFORE SH. H. S. SIDHU, JUDICIAL MEMBER
                             AND
           SH. R. K. PANDA, ACCOUNTANT MEMBER

                        S.A.No.962/Del/2019
                      (In ITA No.4927/Del/2019)
                     (ASSESSMENT YEAR: 2008-09)

     Ganpati Finlease P. Ltd.,      vs ITO
     S-1/34/1, East Punjabi            Ward - 10 (1)
     Bagh, New Delhi                   New Delhi
     Pan No. AAACG2929B
     (Appellant)                        (Respondent)

     Appellant by                  Sh. Vivek Bansal, Advocate
     Respondent by                 Ms. Rakhi Vimal, Sr.DR
     Date of Hearing                        22.11.2019
     Date of Pronouncement                  22.11.2019

                             ORDER
PER R.K. PANDA, AM

The assessee through this stay application requests the Tribunal to stay the realization of outstanding demand of Rs.3,09,000/-for the A. Y. 2008-09.

2. The Ld. Counsel for the assessee at the time of hearing filed an application stating that the assessee wants to withdraw this stay application for which the Ld. DR has not objection.

3. In absence of any objection from the side of the Ld. DR the request of the assessee seeking withdrawal of the stay application is allowed.

4. In the result, the stay application filed by the assessee is accordingly is dismissed.

Order pronounced in the open court on at the time of hearing itself i.e. on 22.11.2019.

       Sd/-                                                               Sd/-
    (H. S. SIDHU)                                               (R.K. PANDA)
 JUDICIAL MEMMBER                                           ACCOUNTANT MEMBER
*neha*
Date:- 22.11.2019
Copy forwarded to:
1.      Appellant
2.      Respondent`
3.      CIT
4.      CIT(Appeals)
5.      DR: ITAT
                                                                     ASSISTANT REGISTRAR
                                                                            ITAT NEW DELHI

           Date of dictation                                        22.11.2019
           Date on which the typed draft is placed before the       22.11.2019
           dictating Member
           Date on which the typed draft is placed before the       22.11.2019
           Other member
           Date on which the approved draft comes to the            22.11.2019
           Sr.PS/PS
           Date on which the fair order is placed before the        22.11.2019

Dictating Member for Pronouncement Date on which the fair order comes back to the Sr. 22.11.2019 PS/ PS Date on which the final order is uploaded on the 22.11.2019 website of ITAT Date on which the file goes to the Bench Clerk 22.11.2019 Date on which file goes to the Head Clerk. The date on which file goes to the Assistant Registrar for signature on the order Date of dispatch of the Order Page | 2