Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Andhra Pradesh - Subsection Section 11(2)(iv) in Andhra Pradesh State Council of Higher Education Act, 1988 (iv)to forward the Developmental Programmes of Universities and colleges in the State to the University Grants Commission along with its comments and recommendations ;