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Allahabad High Court

Balram vs U.P.Public Services Tribunal Lucknow on 28 January, 2010

Bench: Devi Prasad Singh, Devendra Kumar Arora

Court No. - 27
Case :- SERVICE BENCH No. - 217 of 2002

Petitioner :- Balram

Respondent :- U.P.Public Services Tribunal Lucknow
Petitioner Counsel :- P.N.Singh,Y K Pandey
Respondent Counsel :- C.S.C.,C.S.C

Hon'ble Devi Prasad Singh,J.

Hon'ble Devendra Kumar Arora J. (C.M.Appln. No.38497 (w) of 2003) List has been revised.

None appeared for the applicant to press this application. The application is rejected for want of prosecution. Order Date :- 28.1.2010 Suresh/-