Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 71 in The Bombay Dentists Rules, 1951 71. The Registrar shall of the registers printed under section 45, keep an interleaved copy as his office copy wherein he shall make during the year any entry, alteration or removal that may be necessary.
