Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(v) in Cotton University Act, 2017

(v)to arrange for and superintend the examination of the University till such time when the University appoints other officers, if any, for this purpose; and