Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Uttar Pradesh - Subsection Section 109(7) in U.P. Revenue Code Rules, 2016 (7)If the report and Kurra is confirmed by the Sub Divisional Officer, the final decree shall follow it.
