Supreme Court - Daily Orders
M/S Laxmi Continental Construction ... vs The State Of Uttar Pradesh on 2 September, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.46 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA NO.607/2019 IN CA NO.6797/2008
M/S LAXMI CONTINENTAL CONSTRUCTION COMPANY Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH & ANR. Respondent(s)
(FOR ADMISSION and IA No.203/2019-RESTORATION
Date : 02-09-2019 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s) Mr. Mukesh Kumar Sharma, AOR
Mr. Chetanya Siddharth, Adv.
For Respondent(s) Mrs. Rachna Gupta, AOR (N.P.)
UPON hearing the counsel the Court made the following
O R D E R
IA No. 203/2019 – RESTORATION Service is complete.
None has entered appearance on behalf of the respondents. On hearing learned counsel for the petitioner, we allow the application and restore the appeal to its original number. CA NO.6797/2008
List on the Regular Board as per the year of seniority on 17.09.2019.
The petitioner to also to take out service once again on the respondent(s) through standing counsel so that the respondent/State is present before us to assist us.
Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2019.09.03 16:56:32 IST Reason: (ASHA SUNDRIYAL) (ANITA RANI AHUJA) COURT MASTER COURT MASTER