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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(3) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(3)The licensee shall apply to the Commission for approval of draft Power Purchase Agreement that the Licensee proposes to enter into. The Commission may pass orders:
(a)approving the agreement; or
(b)approving the agreement with modifications proposed to the terms of the agreement; or
(c)rejecting the agreement.