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[Cites 0, Cited by 0] [Section 215] [Entire Act]

State of West Bengal - Subsection

Section 215(10) in The West Bengal Motor Vehicles Rules, 1989

(10)In case the article found left is a valuable one, namely, jewellery, watch etc. or it is a key or a bunch of keys, such article shall be deposited with the officer as specified either in sub-rule (7) or in sub-rule (8) whereupon the officer shall place the same in a cloth bound cover, seal the same under his official seal in presence of the conductor or the driver or the officer depositing the article and such officer, or driver or the conductor also affix his/their signature(s) on the cover and the name of the article shall be recorded in the register.