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Pr. Commissioner Of Income Tax 6 ... vs Maruti Suzuki India Limited (Formerly ... on 7 December, 2018

Bench: Ashok Bhushan, Ajay Rastogi

     ITEM NO.18                                   COURT NO.14                     SECTION XIV

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)                               Diary No(s).35273/2018

     (Arising out of impugned final judgment and order dated 07-12-2017
     in ITA No.976/2005 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX 6 (FORMERLY
     COMMISSIONER OF INCOME TAX II)                                                  Petitioner(s)

                                     VERSUS
     MARUTI SUZUKI INDIA LIMITED
     (FORMERLY MARUTI UDYOG LTD.)                                                    Respondent(s)
     (With appln for c/delay in filing SLP)

     Date : 07-12-2018 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE ASHOK BHUSHAN
                           HON'BLE MR. JUSTICE AJAY RASTOGI

     For Petitioner(s)                     Mr    Tushar Mehta,SG
                                           Mr.   Zoheb Hossain,ADv.
                                           Mr.   Manish Pushkarana,Adv.
                                           Ms.   Nisha Bagchi,Adv.
                                           Ms.   Anil Katiyar, AOR

     For Respondent(s)                     Mr. S.Ganesh,Sr.Adv.
                                           Ms. Kavita Jha, AOR

                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

Issue notice.

Leave granted.

Tag with SLP(C)No.9074/2018. Mr. S. Ganesh, learned senior counsel appearing on behalf of the respondent submits that the issues are raised year after year, which needs an early decision by this Court to settle the dispute between the parties.

Let the appeals be listed in February, 2019 for Digitally signed by BALA PARVATHI Date: 2018.12.08 12:09:34 IST final hearing.

(B.Parvathi) (Renu Kapoor) Court Master Branch Officer