Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(4) in The Mineral Conservation and Development Rules, 2017

(4)The Geological Survey of India shall be the nodal agency for archiving drill cores at the National Core Repository and at the Regional Drill Core Repositories with suitable indexing and cataloguing.