Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1)(i) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(i)the pension drawn prior to the date of re-employment under Commission shall not be required to be refunded,