Section 33(2)(b) in The U.P. Habitual Offenders' Restriction Rules, 1957

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(2)(b) in The U.P. Habitual Offenders' Restriction Rules, 1957

(b)obtain an undertaking from the settler that the dependants shall observe the discipline of the settlement, and that he shall be responsible for any breach of the provisions of Rule 40.

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State of Uttar Pradesh - Subsection

Section 33(2)(b) in The U.P. Habitual Offenders' Restriction Rules, 1957