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[Cites 0, Cited by 0] [Section 476(1)] [Section 476] [Entire Act]

State of Punjab - Subsection

Section 476(1)(d) in The Punjab Municipal Act, 1999

(d)exhume any body from any place for the disposal of the dead, except under the provisions of the Code of Criminal Procedure 1973 (Act 2 of 1974), or any other law for the time being in force.