Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 23(1)] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(1)(i) in The Calcutta University Act, 1979. (i)[ the Faculty Council for Post-Graduate Studies in Agriculture and Veterinary Science.] [Clause (i) inserted by W.B. Act 44 of 1980.]