Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 268] [Entire Act] State of Chattisgarh - Subsection Section 268(3) in The Chhattisgarh Municipalities Act, 1961 (3)The provisions of sub-section (2) shall apply to sale of any such article from any house, shop, or stall (movable or otherwise) and to sale on roads and roadsides.
