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Union of India - Section

Section 3 in Finance Act, 2019

3. Amendment of section 16.

- In section 16 of the Income-tax Act, 1961,(43 of 1961.) (hereafter in this Chapter referred to as the Income-tax Act), in clause (ia) [as inserted by section 7 of the Finance Act, 2018,(13 of 2018)], for the words "forty thousand", the words "fifty thousand" shall be substituted with effect from the 1st day of April, 2020.