Himachal Pradesh High Court
Annie Shakya vs . State Of H.P. & Ors. on 6 September, 2022
Bench: Sabina, Sushil Kukreja
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Annie Shakya vs. State of H.P. & Ors.
CWP No.5648 of 2022 06.09.2022 Present: Mr. Dalip K. Sharma, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for respondent Nos. 1 & 2.
Mr. K.D. Sood, Senior Advocate with Mr. Mukul Sood, Advocate, for respondent No.3.
Admit.
List alongwith CWP No.1227 of 2022 ( Sabina ) Judge (Sushil Kukreja) Judge 6th September, 2022 (reena) ::: Downloaded on - 06/09/2022 20:12:27 :::CIS