Himachal Pradesh High Court
Om Prakash Puri vs . Manoj Kumar & Another. on 13 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Om Prakash Puri Vs. Manoj Kumar & another.
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COPC No. 15 of 2021 13.4.2022 Present: Mr.Kashmir Singh Thakur, Advocate, for the petitioner.
Mr.Raju Ram Rahi, Deputy Advocate General, for respondents.
r to Learned Deputy Advocate General submits that matter has been prepared by Mr.Hemant Vaid, Additional Advocate General, who is on leave today because of personal difficulty. Therefore, matter is adjourned.
List on 18th May, 2022.
(Vivek Singh Thakur), Judge.
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