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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(d) in The Rajasthan Minor Mineral Concession Rules, 1986

(d)in case the applicant belongs to Schedule Caste/Schedule Tribe a certificate of being a member of Schedule Caste/Schedule Tribe from the officer not below the rank of Tehsildar, or Vikas Adhikari and affidavit of being a manual worker working in mines duly sworn and admitted before a notary public or oath commissioner.