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State of Rajasthan - Section

Section 11 in Rajasthan Excise (Amending & Extending) Act, 1957

11. Amendment of Section 14, Rajasthan Act 2 of 1950.

- In section 14 of the principal Act, for the words "the whole of Rajasthan" the words "all the territories of the State of Rajasthan to which this Act extends" shall be substituted.