Section 20 in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012
20. [ Maintenance of an accident and incident database. [Substituted by Notification No. G.S.R. 808(E), dated 23.10.2015 (w.e.f. 5.7.2012).]
- The Aircraft Accident Investigation Bureau shall establish and maintain an accident and incident database and provide the same for inclusion in safety data being maintained under the State Safety Programme by the Director-General of Civil Aviation.]
