Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Himachal Pradesh - Section Section 12 in The Himachal Pradesh Tenancy and Land Reforms Act, 1972 12. [***] [Section 12 deleted by Himachal Pradesh Tenancy and Land Reforms (Amendment) Act No. 15 of 1976.]
