Section 7(d) in The Banking Laws (Amendment) Act, 2025
(d)in sub-section (7),—(i)for the words “next succeeding alternate Friday, or if such Friday is a public holiday”, the words “last day of the next succeeding fortnight, or if the last day of such fortnight is a public holiday” shall be substituted;(ii)for the words “subsequent alternate Friday”, the words “last day of every subsequent fortnight” shall be substituted.
