Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(3) in Competition Commission of India (Procedure in regard to the transaction of business relating to combinations) Regulations, 2011 (3)The Commission shall assess the significance of the information relating to that change and, if satisfied, take on record the information received.
