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Delhi High Court - Orders

Sks College Of Pharmacy vs Pharmacy Council Of India & Anr on 3 February, 2021

Author: Prateek Jalan

Bench: Prateek Jalan

$~19 to 103
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+       W.P.(C) 10972/2019 & CM APPL. 2369/2021
        SKS COLLEGE OF PHARMACY                          ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA & ANR               ..... Respondents

20
+       W.P.(C) 12348/2019 with CM APPL. 27116/2020 & 2316/2021
        JAGANNANTH INSTITUTE OF PHARMACY             ..... Petitioner
                                versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents

21
+       W.P.(C) 12957/2019 & CM APPL. 18219/2020
        N K COLLEGE OF PHARMACY                  ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents

22
+       W.P.(C) 13293/2019 & CM APPL. 18210/2020
        SHATABDI INSTITUDE OF PHARMACY                ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA & ANR          ..... Respondents

23
+       W.P.(C) 13307/2019 with CM APPLs. 28148/2020 & 1919/2021
        RUHI CONVENT EDUCATION AND
        RESEARCH SOCIETY                             ..... Petitioner
                                versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents

24
+       W.P.(C) 13319/2019 & CM APPL. 18213/2020
        VITTHAL PRATISHTHAN



W.P.(C) 10972/2019 & Other Connected Matters                  Page 1 of 16
         COLLEGE OF PHARMACY                              ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA & ANR               ..... Respondents

25
+       W.P.(C) 13440/2019 with CM APPLs. 18225/2020, 25303/2020
        & 25304/2020
        JAIHIND COLLEGE OF PHARMACY                   ..... Petitioner
                                versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents

26
+       W.P.(C) 13442/2019 with CM APPL. 18318/2020, 25378/2020 &
        25379/2020
        DK AUTI COLLEGE OF PHARMACY                   ..... Petitioner
                                versus
        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents

27
+       W.P.(C) 13659/2019 with CM APPLs. 19848-19849/2020
        CHANDIGARH EDUCATIONAL SOCIETY
        THROUGH ITS PRESIDENT                         ..... Petitioner
                                versus
        PHARMACY COUNCIL OF INDIA THROUGH
        ITS REGISTRAR CUM SECRETARY                ..... Respondent

28
+       W.P.(C) 13834/2019
        SHREE JI PHARMACY INSTITUTE                      ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent

29
+       W.P.(C) 13924/2019
        NAGFANI INSTITUTE OF PHARMACY                    ..... Petitioner
                           versus



W.P.(C) 10972/2019 & Other Connected Matters                  Page 2 of 16
         PHARMACY COUNCIL OF INDIA                     ..... Respondent

30
+       W.P.(C) 13963/2019 with CM APPL. 55847/2019 & 23627/2020
        ARYA COLLEGE OF PHARMACY                     ..... Petitioner
                                          versus

        PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents

31
+       W.P.(C) 175/2021
        SHAHEED TEG BAHADUR
        COLLEGE OF PHARMACY                             ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                     ..... Respondent

32
+       W.P.(C) 176/2021
        BAGNAN COLLEGE OF PHARMACEUTICAL
        SCIENCE AND RESEARCH CENTRE BIHAR               ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                     ..... Respondent

33
+       W.P.(C) 177/2021
        KRN COLLEGE OF PHARMACY                         ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                     ..... Respondent
34
+       W.P.(C) 178/2021
        HARYANA COLLEGE OF PHARMACY                     ..... Petitioner
                         versus
        PHARMACY COUNCIL OF INDIA                     ..... Respondent
35
+       W.P.(C) 179/2021 & CM APPL. 525/2021
        KULDEEP RAI PHARMACY COLLEGE                    ..... Petitioner



W.P.(C) 10972/2019 & Other Connected Matters                 Page 3 of 16
                                           versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
36
+       W.P.(C) 180/2021 & CM APPL. 526/2021
        RAMJI SINGH MEMORIAL
        COLLEGE OF PROFESSIONAL STUDIES                  ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent

37
+       W.P.(C) 182/2021 & CM APPL. 530/2021
        R C COLLEGE OF PHARMACY & ANR.                  ..... Petitioners
                              versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent

38
+       W.P.(C) 183/2021 & CM APPL. 532/2021
        TAGORE COLLEGE OF PHARMACY                       ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
39
+       W.P.(C) 184/2021 & CM APPL. 533/2021
        A.R. COLLEGE                                     ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                      ..... Respondent
40
+       W.P.(C) 185/2021 & CM APPL. 534/2021
        DOLPHIN COLLEGE OF PHARMACY                      ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA & ANR.              ..... Respondents
41
+       W.P.(C) 188/2021 with CM APPLs. 537-539/2021
        CH PREM SINGH PREMVATI
        PHARMACY COLLEGE & ANR.                      ..... Petitioners




W.P.(C) 10972/2019 & Other Connected Matters                  Page 4 of 16
                                           versus

        PHARMACY COUNCIL OF INDIA                  ..... Respondent
42
+       W.P.(C) 189/2021 & CM APPL. 540/2021
        DR. C.P. TIWARI SMIRITI
        COLLEGE OF PHARMACY                          ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
43
+       W.P.(C) 190/2021 & CM APPL. 541/2021
        SAHARANPUR INSTITUTE OF
        ADVANCED STUDIES                             ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
44
+       W.P.(C) 191/2021 & CM APPL. 542/2021
        DAYAL BAGH PHARMACY COLLEGE                  ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
45
+       W.P.(C) 193/2021
        BARASAT COLLEGE OF PHARMACEUTICAL
        SCIENCE AND RESEARCH CENTRE BIHAR            ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
46
+       W.P.(C) 194/2021 & CM APPL. 545/2021
        G.S.M COLLEGE OF PHARMACY                    ..... Petitioner
                                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
47
+       W.P.(C) 195/2021 & CM APPL. 546/2021




W.P.(C) 10972/2019 & Other Connected Matters              Page 5 of 16
         SOCIETY OF ADVANCED STUDIES
        PHARMACY COLLEGE                             ..... Petitioner

                                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
48
+       W.P.(C) 196/2021 & CM APPL. 547/2021
        PRACHI COLLEGE OF PHARMACY                   ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent

49
+       W.P.(C) 197/2021 & CM APPL. 548/2021
        JSM COLLEGE OF PHARMACY                      ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
50
+       W.P.(C) 198/2021 & CM APPL. 549/2021
        M S B COLLEGE F PHARMACY                     ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
51
+       W.P.(C) 199/2021 & CM APPL. 550/2021
        SAKSHI COLLEGE OF PHARMACY                   ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
52
+       W.P.(C) 200/2021 & CM APPL. 551/2021
        G S M COLLEGE OF PHARMACY                    ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
53
+       W.P.(C) 201/2021 & CM APPL. 552/2021
        J S M COLLEGE OF PHARMACY                    ..... Petitioner



W.P.(C) 10972/2019 & Other Connected Matters              Page 6 of 16
                                           versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent

54
+       W.P.(C) 202/2021 & CM APPL. 553/2021
        MAA SHIV KUMARI SINGH
        COLLEGE OF PHARMACY                          ..... Petitioner
                                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
55
+       W.P.(C) 203/2021 & CM APPL. 554/2021
        G.S.M COLLEGE OF PHARMACY                    ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
56
+       W.P.(C) 204/2021 & CM APPL. 555/2021
        J S M COLLEGE OF PHARMACY                    ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
57
+       W.P.(C) 206/2021 & CM APPL. 559/2021
        RADHE KRISHAN COLLEGE OF PHARMACY ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA            ..... Respondent
58
+       W.P.(C) 212/2021 & CM APPL. 568/2021
        ROTARY INSTITUTE OF
        MANAGEMENT AND TECHNOLOGY                    ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
59
+       W.P.(C) 213/2021 & CM APPL. 569/2021
        MINERVA COLLEGE OF PHARMACY                  ..... Petitioner
                              versus



W.P.(C) 10972/2019 & Other Connected Matters              Page 7 of 16
         PHARMACY COUNCIL OF INDIA              ..... Respondent
60
+       W.P.(C) 215/2021 & CM APPL. 572/2021
        MANDAWAR COLLEGE OF PHARMACY             ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent
61
+       W.P.(C) 217/2021 & CM APPL. 574/2021
        SHRI BALDEO COLLEGE OF NURSING
        AND MEDICAL RESEARCH CENTRE              ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent
62
+       W.P.(C) 218/2021 & CM APPL. 576/2021
        J D COLLEGE                              ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent
63
+       W.P.(C) 219/2021 & CM APPL. 579/2021
        SHRI RAMPAL SINGH MEMORIAL
        COLLEGE OF PHARMACY                      ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent
64
+       W.P.(C) 229/2021 & CM APPL. 610/2021
        G.S.M COLLEGE OF PHARMACY                ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent

65
+       W.P.(C) 230/2021 & CM APPL. 620/2021
        G.S.M COLLEGE OF PHARMACY                ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent



W.P.(C) 10972/2019 & Other Connected Matters          Page 8 of 16
 66
+       W.P.(C) 231/2021 & CM APPL. 621/2021
        L.M.S COLLEGE OFPHARMACY                  ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent

67
+       W.P.(C) 232/2021 & CM APPL. 622/2021
        MUKUNDRAJ COLLEGE OF PHARMACY             ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent

68
+       W.P.(C) 233/2021 & CM APPL. 623/2021
        RAM DEVI JINDAL COLLEGE OF PHARMACY ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA            ..... Respondent
69
+       W.P.(C) 234/2021 & CM APPL. 625/2021
        SAI COLLEGE OF PHARMACY                   ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent

70
+       W.P.(C) 235/2021 & CM APPL. 627/2021
        SWAMI VIVEKANAND COLLEGE OF
        PHARMACY AND HEALTH SCIENCE               ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
71
+       W.P.(C) 236/2021 & CM APPL. 629/2021
        S C M S COLLEGE                           ..... Petitioner
                              versus




W.P.(C) 10972/2019 & Other Connected Matters           Page 9 of 16
         PHARMACY COUNCIL OF INDIA              ..... Respondent

72
+       W.P.(C) 237/2021
        SHRI RAM COLLEGE OF PHARMACY             ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent

73
+       W.P.(C) 239/2021
        SHREE YOGESHWAR PHARMACY COLLEGE ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA       ..... Respondent

74
+       W.P.(C) 240/2021
        SHRI BALAJI COLLEGE OF PHARMACY          ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent

75
+       W.P.(C) 241/2021
        DR APJ ABDUL KALAM
        COLLEGE OF EDUCATION                     ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent
76
+       W.P.(C) 242/2021
        PIYUSH COLLEGE OF PHARMACY               ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA              ..... Respondent

77
+       W.P.(C) 244/2021
        TAGORE COLLEGE OF PHARMACY               ..... Petitioner
                           versus



W.P.(C) 10972/2019 & Other Connected Matters         Page 10 of 16
         PHARMACY COUNCIL OF INDIA               ..... Respondent

78
+       W.P.(C) 245/2021
        G S INSTITUTE OF PHARMACY                 ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent

79
+       W.P.(C) 250/2021 & CM APPL. 645/2021
        KISANJI GIRADKAR COLLEGE OF PHARMACY ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA            ..... Respondent

80
+       W.P.(C) 251/2021
        J.P. MEMORIAL PHARMACY COLLEGE            ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent
81
+       W.P.(C) 252/2021
        MAHABODHI COLLEGE OF PHARMACY             ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent

82
+       W.P.(C) 253/2021
        VARMA FOUNDATION EDUCATIONAL
        AND WELFARE TRUST                         ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA               ..... Respondent

83
+       W.P.(C) 254/2021
        MINREVA PHARMACEUTICAL INSTITUTE          ..... Petitioner
                         versus



W.P.(C) 10972/2019 & Other Connected Matters          Page 11 of 16
         PHARMACY COUNCIL OF INDIA                  ..... Respondent

84
+       W.P.(C) 255/2021
        FARIDPUR INSTITUTE OF PHARMACY               ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent
85
+       W.P.(C) 256/2021
        NAND COLLEGE OF PHARMACY                     ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent

86
+       W.P.(C) 257/2021
        IKBAL INSTITUTE OF PHARMACY                  ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent

87
+       W.P.(C) 259/2021
        SHRI BALAJI MAHARAJ MAHAVIDYALAYA ..... Petitioner
                           versus
        PHARMACY COUNCIL OF INDIA        ..... Respondent

88
+       W.P.(C) 260/2021 & CM APPL. 649/2021
        C P COLLEGE OF PHARMACY                      ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent

89
+       W.P.(C) 262/2021
        PROF. DR. LAL JI TRIPATHI
        PHARMACY COLLEGE                             ..... Petitioner
                                          versus



W.P.(C) 10972/2019 & Other Connected Matters             Page 12 of 16
         PHARMACY COUNCIL OF INDIA                  ..... Respondent

90
+       W.P.(C) 264/2021 & CM APPL. 651/2021
        SUMAN LATA SANTAN PAL SINGH
        INSTITUTE OF MEDICAL SCIENCES                ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent

91
+       W.P.(C) 265/2021
        MURSHIDABAD PHARMACEUTICAL
        INSTITUTE                                    ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent

92
+       W.P.(C) 269/2021
        VARMA FOUNDATION EDUCATIONAL
        AND WELFARE TRUST                            ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent

93
+       W.P.(C) 270/2021 & CM APPL. 667/2021
        INSTITUTE OF PHARAMACEUTICAL SCIENCE ..... Petitioner
                              versus
        PHARMACY COUNCIL OF INDIA            ..... Respondent

94
+       W.P.(C) 271/2021 & CM APPL. 674/2021
        SHRI SIDDHI VINAYAK
        COLLEGE OF PHARMACY                          ..... Petitioner
                                          versus
        PHARMACY COUNCIL OF INDIA                  ..... Respondent




W.P.(C) 10972/2019 & Other Connected Matters             Page 13 of 16
 95
+       W.P.(C) 274/2021
        HAJRAT NIZAMUDDIN
        MINORITY EDUCATIONAL TRUST                 ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                ..... Respondent

96
+       W.P.(C) 279/2021
        SHASHI INSTITUTE OF PHARMACEUTICAL
        SCIENCE AND RESEARCH                  ..... Petitioner
                            versus
        PHARMACY COUNCIL OF INDIA          ..... Respondent

97
+       W.P.(C) 280/2021
        MAHADEV INSTITUTE OF PHARMACY              ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                ..... Respondent

98
+       W.P.(C) 282/2021
        SUNDAR LAL PARWATI MAHAVIDYALAYA           ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                ..... Respondent

99
+       W.P.(C) 283/2021
        RASHBEHARI PHARMACEUTICAL INSTITUTE ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA         ..... Respondent

100
+       W.P.(C) 284/2021 & CM APPL. 724/2021



W.P.(C) 10972/2019 & Other Connected Matters           Page 14 of 16
         PARAMOUNT COLLEGE OF PHARMACY                       ..... Petitioner


                          versus
        PHARMACY COUNCIL OF INDIA                         ..... Respondent

101
+       W.P.(C) 288/2021
        RAM KRISHNA EDUCATIONAL
        TRUST FOR YOUTH                                     ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                         ..... Respondent

102
+       W.P.(C) 314/2021
        RAGHUNANDAN SINHA
        PHARMACY COLLEGE                                    ..... Petitioner
                         versus
        PHARMACY COUNCIL OF INDIA                         ..... Respondent
103
+       W.P.(C) 321/2021
        MAHATMA BUDH EDUCATIONAL
        AND RESEARCH CENTRE                                 ..... Petitioner
                          versus
        PHARMACY COUNCIL OF INDIA                         ..... Respondent

Present:        Mr.Sanjay Sharawat, Advocate for the Petitioners.
                Mr.R.K. Ruhil & Ms.Priyanka Singh, Advs. for Petitioners
                in item nos. 53,57 to 59.
                Mr.Amitesh Kumar, Ms.Binisa Mohanty & Ms.Priti Kumari,
                Advocates for Petitioners in item nos. 37 & 41.
                Mr.Mayank Manish & Mr.Ravi Kant, Advs. for Petitioners
                in item nos. 72 to 78, 87, 98.
                Mr.Chandrashekhar Singh, Advocate for Petitioners in item
                nos. 80,83,84,85,86,89,91,96,97 & 99.
                Mr. Shivam Singh, Mr. Sahil Raveen & Mr.Jaideep Khanna,




W.P.(C) 10972/2019 & Other Connected Matters                    Page 15 of 16
                 Advocates for the Petitioners in item nos. 81, 82, 92, 95,
                101, 102 and 103.
                Mr. Maninder Singh, Sr. Adv. with Mr. Zoheb Hossain and
                Mr.Piyush Goyal, Advocates for Respondents.
                Mr.Ram Niwas Buri, Adv. for R-3 Impleading Party- All
                India Association of Unaided Pharmacy Institutes (AIAUPI)
                in item nos. 19 & 20.
                Dr. Harsh Pathak with Mrs. Shaveta Mahajan, Mrs. Maya
                Pathak, Mr.Sidharth Shukla & Mr. Mohit Choubey,
                Advocates on behalf of the Impleaded Party (Nav Sarthak
                Foundation)in item no. 20.
                Mr. Rana Pratap Singh, Advocate for petitioner in item
                no.40

CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN

                        ORDER

% 03.02.2021 The proceedings in the matter have been conducted through video conferencing.

Learned counsel for the petitioners have concluded their submissions.

List for arguments on behalf of the respondents on 09.02.2021.

PRATEEK JALAN, J FEBRUARY 3, 2021 vp W.P.(C) 10972/2019 & Other Connected Matters Page 16 of 16