Delhi High Court - Orders
Sks College Of Pharmacy vs Pharmacy Council Of India & Anr on 3 February, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~19 to 103
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10972/2019 & CM APPL. 2369/2021
SKS COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR ..... Respondents
20
+ W.P.(C) 12348/2019 with CM APPL. 27116/2020 & 2316/2021
JAGANNANTH INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
21
+ W.P.(C) 12957/2019 & CM APPL. 18219/2020
N K COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
22
+ W.P.(C) 13293/2019 & CM APPL. 18210/2020
SHATABDI INSTITUDE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR ..... Respondents
23
+ W.P.(C) 13307/2019 with CM APPLs. 28148/2020 & 1919/2021
RUHI CONVENT EDUCATION AND
RESEARCH SOCIETY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
24
+ W.P.(C) 13319/2019 & CM APPL. 18213/2020
VITTHAL PRATISHTHAN
W.P.(C) 10972/2019 & Other Connected Matters Page 1 of 16
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR ..... Respondents
25
+ W.P.(C) 13440/2019 with CM APPLs. 18225/2020, 25303/2020
& 25304/2020
JAIHIND COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
26
+ W.P.(C) 13442/2019 with CM APPL. 18318/2020, 25378/2020 &
25379/2020
DK AUTI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
27
+ W.P.(C) 13659/2019 with CM APPLs. 19848-19849/2020
CHANDIGARH EDUCATIONAL SOCIETY
THROUGH ITS PRESIDENT ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA THROUGH
ITS REGISTRAR CUM SECRETARY ..... Respondent
28
+ W.P.(C) 13834/2019
SHREE JI PHARMACY INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
29
+ W.P.(C) 13924/2019
NAGFANI INSTITUTE OF PHARMACY ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 2 of 16
PHARMACY COUNCIL OF INDIA ..... Respondent
30
+ W.P.(C) 13963/2019 with CM APPL. 55847/2019 & 23627/2020
ARYA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA AND ANR. ..... Respondents
31
+ W.P.(C) 175/2021
SHAHEED TEG BAHADUR
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
32
+ W.P.(C) 176/2021
BAGNAN COLLEGE OF PHARMACEUTICAL
SCIENCE AND RESEARCH CENTRE BIHAR ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
33
+ W.P.(C) 177/2021
KRN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
34
+ W.P.(C) 178/2021
HARYANA COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
35
+ W.P.(C) 179/2021 & CM APPL. 525/2021
KULDEEP RAI PHARMACY COLLEGE ..... Petitioner
W.P.(C) 10972/2019 & Other Connected Matters Page 3 of 16
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
36
+ W.P.(C) 180/2021 & CM APPL. 526/2021
RAMJI SINGH MEMORIAL
COLLEGE OF PROFESSIONAL STUDIES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
37
+ W.P.(C) 182/2021 & CM APPL. 530/2021
R C COLLEGE OF PHARMACY & ANR. ..... Petitioners
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
38
+ W.P.(C) 183/2021 & CM APPL. 532/2021
TAGORE COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
39
+ W.P.(C) 184/2021 & CM APPL. 533/2021
A.R. COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
40
+ W.P.(C) 185/2021 & CM APPL. 534/2021
DOLPHIN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA & ANR. ..... Respondents
41
+ W.P.(C) 188/2021 with CM APPLs. 537-539/2021
CH PREM SINGH PREMVATI
PHARMACY COLLEGE & ANR. ..... Petitioners
W.P.(C) 10972/2019 & Other Connected Matters Page 4 of 16
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
42
+ W.P.(C) 189/2021 & CM APPL. 540/2021
DR. C.P. TIWARI SMIRITI
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
43
+ W.P.(C) 190/2021 & CM APPL. 541/2021
SAHARANPUR INSTITUTE OF
ADVANCED STUDIES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
44
+ W.P.(C) 191/2021 & CM APPL. 542/2021
DAYAL BAGH PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
45
+ W.P.(C) 193/2021
BARASAT COLLEGE OF PHARMACEUTICAL
SCIENCE AND RESEARCH CENTRE BIHAR ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
46
+ W.P.(C) 194/2021 & CM APPL. 545/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
47
+ W.P.(C) 195/2021 & CM APPL. 546/2021
W.P.(C) 10972/2019 & Other Connected Matters Page 5 of 16
SOCIETY OF ADVANCED STUDIES
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
48
+ W.P.(C) 196/2021 & CM APPL. 547/2021
PRACHI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
49
+ W.P.(C) 197/2021 & CM APPL. 548/2021
JSM COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
50
+ W.P.(C) 198/2021 & CM APPL. 549/2021
M S B COLLEGE F PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
51
+ W.P.(C) 199/2021 & CM APPL. 550/2021
SAKSHI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
52
+ W.P.(C) 200/2021 & CM APPL. 551/2021
G S M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
53
+ W.P.(C) 201/2021 & CM APPL. 552/2021
J S M COLLEGE OF PHARMACY ..... Petitioner
W.P.(C) 10972/2019 & Other Connected Matters Page 6 of 16
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
54
+ W.P.(C) 202/2021 & CM APPL. 553/2021
MAA SHIV KUMARI SINGH
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
55
+ W.P.(C) 203/2021 & CM APPL. 554/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
56
+ W.P.(C) 204/2021 & CM APPL. 555/2021
J S M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
57
+ W.P.(C) 206/2021 & CM APPL. 559/2021
RADHE KRISHAN COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
58
+ W.P.(C) 212/2021 & CM APPL. 568/2021
ROTARY INSTITUTE OF
MANAGEMENT AND TECHNOLOGY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
59
+ W.P.(C) 213/2021 & CM APPL. 569/2021
MINERVA COLLEGE OF PHARMACY ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 7 of 16
PHARMACY COUNCIL OF INDIA ..... Respondent
60
+ W.P.(C) 215/2021 & CM APPL. 572/2021
MANDAWAR COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
61
+ W.P.(C) 217/2021 & CM APPL. 574/2021
SHRI BALDEO COLLEGE OF NURSING
AND MEDICAL RESEARCH CENTRE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
62
+ W.P.(C) 218/2021 & CM APPL. 576/2021
J D COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
63
+ W.P.(C) 219/2021 & CM APPL. 579/2021
SHRI RAMPAL SINGH MEMORIAL
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
64
+ W.P.(C) 229/2021 & CM APPL. 610/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
65
+ W.P.(C) 230/2021 & CM APPL. 620/2021
G.S.M COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & Other Connected Matters Page 8 of 16
66
+ W.P.(C) 231/2021 & CM APPL. 621/2021
L.M.S COLLEGE OFPHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
67
+ W.P.(C) 232/2021 & CM APPL. 622/2021
MUKUNDRAJ COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
68
+ W.P.(C) 233/2021 & CM APPL. 623/2021
RAM DEVI JINDAL COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
69
+ W.P.(C) 234/2021 & CM APPL. 625/2021
SAI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
70
+ W.P.(C) 235/2021 & CM APPL. 627/2021
SWAMI VIVEKANAND COLLEGE OF
PHARMACY AND HEALTH SCIENCE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
71
+ W.P.(C) 236/2021 & CM APPL. 629/2021
S C M S COLLEGE ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 9 of 16
PHARMACY COUNCIL OF INDIA ..... Respondent
72
+ W.P.(C) 237/2021
SHRI RAM COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
73
+ W.P.(C) 239/2021
SHREE YOGESHWAR PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
74
+ W.P.(C) 240/2021
SHRI BALAJI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
75
+ W.P.(C) 241/2021
DR APJ ABDUL KALAM
COLLEGE OF EDUCATION ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
76
+ W.P.(C) 242/2021
PIYUSH COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
77
+ W.P.(C) 244/2021
TAGORE COLLEGE OF PHARMACY ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 10 of 16
PHARMACY COUNCIL OF INDIA ..... Respondent
78
+ W.P.(C) 245/2021
G S INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
79
+ W.P.(C) 250/2021 & CM APPL. 645/2021
KISANJI GIRADKAR COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
80
+ W.P.(C) 251/2021
J.P. MEMORIAL PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
81
+ W.P.(C) 252/2021
MAHABODHI COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
82
+ W.P.(C) 253/2021
VARMA FOUNDATION EDUCATIONAL
AND WELFARE TRUST ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
83
+ W.P.(C) 254/2021
MINREVA PHARMACEUTICAL INSTITUTE ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 11 of 16
PHARMACY COUNCIL OF INDIA ..... Respondent
84
+ W.P.(C) 255/2021
FARIDPUR INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
85
+ W.P.(C) 256/2021
NAND COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
86
+ W.P.(C) 257/2021
IKBAL INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
87
+ W.P.(C) 259/2021
SHRI BALAJI MAHARAJ MAHAVIDYALAYA ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
88
+ W.P.(C) 260/2021 & CM APPL. 649/2021
C P COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
89
+ W.P.(C) 262/2021
PROF. DR. LAL JI TRIPATHI
PHARMACY COLLEGE ..... Petitioner
versus
W.P.(C) 10972/2019 & Other Connected Matters Page 12 of 16
PHARMACY COUNCIL OF INDIA ..... Respondent
90
+ W.P.(C) 264/2021 & CM APPL. 651/2021
SUMAN LATA SANTAN PAL SINGH
INSTITUTE OF MEDICAL SCIENCES ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
91
+ W.P.(C) 265/2021
MURSHIDABAD PHARMACEUTICAL
INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
92
+ W.P.(C) 269/2021
VARMA FOUNDATION EDUCATIONAL
AND WELFARE TRUST ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
93
+ W.P.(C) 270/2021 & CM APPL. 667/2021
INSTITUTE OF PHARAMACEUTICAL SCIENCE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
94
+ W.P.(C) 271/2021 & CM APPL. 674/2021
SHRI SIDDHI VINAYAK
COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
W.P.(C) 10972/2019 & Other Connected Matters Page 13 of 16
95
+ W.P.(C) 274/2021
HAJRAT NIZAMUDDIN
MINORITY EDUCATIONAL TRUST ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
96
+ W.P.(C) 279/2021
SHASHI INSTITUTE OF PHARMACEUTICAL
SCIENCE AND RESEARCH ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
97
+ W.P.(C) 280/2021
MAHADEV INSTITUTE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
98
+ W.P.(C) 282/2021
SUNDAR LAL PARWATI MAHAVIDYALAYA ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
99
+ W.P.(C) 283/2021
RASHBEHARI PHARMACEUTICAL INSTITUTE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
100
+ W.P.(C) 284/2021 & CM APPL. 724/2021
W.P.(C) 10972/2019 & Other Connected Matters Page 14 of 16
PARAMOUNT COLLEGE OF PHARMACY ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
101
+ W.P.(C) 288/2021
RAM KRISHNA EDUCATIONAL
TRUST FOR YOUTH ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
102
+ W.P.(C) 314/2021
RAGHUNANDAN SINHA
PHARMACY COLLEGE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
103
+ W.P.(C) 321/2021
MAHATMA BUDH EDUCATIONAL
AND RESEARCH CENTRE ..... Petitioner
versus
PHARMACY COUNCIL OF INDIA ..... Respondent
Present: Mr.Sanjay Sharawat, Advocate for the Petitioners.
Mr.R.K. Ruhil & Ms.Priyanka Singh, Advs. for Petitioners
in item nos. 53,57 to 59.
Mr.Amitesh Kumar, Ms.Binisa Mohanty & Ms.Priti Kumari,
Advocates for Petitioners in item nos. 37 & 41.
Mr.Mayank Manish & Mr.Ravi Kant, Advs. for Petitioners
in item nos. 72 to 78, 87, 98.
Mr.Chandrashekhar Singh, Advocate for Petitioners in item
nos. 80,83,84,85,86,89,91,96,97 & 99.
Mr. Shivam Singh, Mr. Sahil Raveen & Mr.Jaideep Khanna,
W.P.(C) 10972/2019 & Other Connected Matters Page 15 of 16
Advocates for the Petitioners in item nos. 81, 82, 92, 95,
101, 102 and 103.
Mr. Maninder Singh, Sr. Adv. with Mr. Zoheb Hossain and
Mr.Piyush Goyal, Advocates for Respondents.
Mr.Ram Niwas Buri, Adv. for R-3 Impleading Party- All
India Association of Unaided Pharmacy Institutes (AIAUPI)
in item nos. 19 & 20.
Dr. Harsh Pathak with Mrs. Shaveta Mahajan, Mrs. Maya
Pathak, Mr.Sidharth Shukla & Mr. Mohit Choubey,
Advocates on behalf of the Impleaded Party (Nav Sarthak
Foundation)in item no. 20.
Mr. Rana Pratap Singh, Advocate for petitioner in item
no.40
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 03.02.2021 The proceedings in the matter have been conducted through video conferencing.
Learned counsel for the petitioners have concluded their submissions.
List for arguments on behalf of the respondents on 09.02.2021.
PRATEEK JALAN, J FEBRUARY 3, 2021 vp W.P.(C) 10972/2019 & Other Connected Matters Page 16 of 16