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[Cites 0, Cited by 0] [Section 44(5)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(5)(a) in Rajasthan State Legal Services Authority Regulations, 1999

(a)an eminent social worker who is engaged in the upliftment of the weaker sections of the people including Scheduled Castes, Scheduled Tribes, Women, Children, Minority, Rural and Urban Labour; or