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[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Rajasthan - Subsection

Section 78(1)(a) in The Rajasthan District Boards Act, 1954

(a)the order is an order against which an entry is shown in the third column of the Third Schedule, such entry not being avoided by a regulation made under section 177; or