Gauhati High Court
Kime Bobby vs The Gauhati High Court And Anr on 5 February, 2021
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/3
GAHC010106602020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3121/2020
KIME BOBBY
D/O- KIME MARPU, O POINT TINIALI, ITANAGAR, PAPUMPARE DISTRICT,
ARUNACHAL PRADESH 791111
VERSUS
THE GAUHATI HIGH COURT AND ANR.
REP. BY THE REGISTRAR GENERAL, GAUHATI HIGH COURT, GUWAHATI,
ASSAM
2:THE REGISTRAR
GAUHATI HIGH COURT
ITANAGAR PERMANENT BENCH
NAHARLAGUN
ARUNACHAL PRADES
Advocate for the Petitioner : MS. N DANGGEN
Advocate for the Respondent : SC, GHC
Linked Case : WP(C)/4601/2020
PHOBING GYATI (EX-SYSTEM ANALYST)
S/O- SHRI GYATI TAJANG
VILL.- HARI
P.O. AND P.S.- ZIRO
DIST.- LOWER SUBANSIRI
ARUNACHAL PRADESH
Page No.# 2/3
MOBILE NO. 9662683219.
VERSUS
THE GAUHATI HIGH COURT
ITANAGAR PERMANENT BENCH AND ANR.
NAHARLAGUN
ARUNACHAL PRADESH
REPRESENTED BY REGISTRAR GENERAL
GAUHATI HIGH COURT
GUWAHATI
ASSAM.
2:THE REGISTRAR
GAUHATI HIGH COURT
ITANAGAR PERMENENT BENCH
NAHARLAGUN
ARUNACHAL PRADESH.
------------
Advocate for : MR. T PERTIN
Advocate for : MR. U K NAIR appearing for THE GAUHATI HIGH COURT
ITANAGAR PERMANENT BENCH AND ANR.
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
HONOURABLE MR. JUSTICE MIR ALFAZ ALI
ORDER
05.02.2021 (Michael Zothankhuma, J) Heard Mr. P. D. Nair, learned counsel for the petitioner in WP(C) 3121/2020. Also heard Mr. U.K. Nair, Standing Counsel, Guwahati High Court assisted by Mr. A. Bora, Advocate appearing for the respondent nos.1 and 2.
No one appears for the petitioner in WP(C) 4601/2020.
The Cause List shows the names of Mr. M. Pertin and K. Saxena as counsels for the petitioner in WP(C) 4601/2020. However, it is submitted at the Bar that the said counsels are from Arunachal Pradesh.
Page No.# 3/3 In view of the above, Registry is directed to inform the Itanagar Bench of the Gauhati High Court to inform Mr. M. Pertin and K. Saxena that the present case will be listed again on 03.03.2021.
List the matter on 03.03.2021.
The official records be kept with the case records.
JUDGE JUDGE Comparing Assistant