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State of Bihar - Section

Section 12 in Bihar Engineering Service Rules, 1939

12.

The Commission shall consider all applications received and shall interview such candidates as they consider likely to be suitable for appointment:Provided that the Governor may, if he thinks fit, appoint an officer to represent the Department. If an officer is so appointed, he shall be present at the interview and shall advise the Commission on the fitness of the candidates with reference to the special qualities required in the Service but he will not be responsible for the selection of the candidate. He shall have the right to submit his views to the Governor if they differ from those of the Commission.