Section 67(2)(b) in Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948

[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

(b)the procedure to be followed by the Tribunals, Special Tribunal, authorities and officers appointed, or having jurisdiction, under this Act;

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