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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1) in The Bengal Diseases Of Animals Act, 1944

(1)Every [livestock] [Substituted by Act No. 9 of 2008, dated 17.4.2008.] which at the time of its death is infective or suspected to be infective shall be buried at least six feet below the surface of the ground or dealt with in such other manner as may be prescribed.