Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(4) in The Maharashtra Tax on Lotteries Act, 2006 (4)The Promoter shall keep all accounts of the tax paid under this Act and submit the same to the certifying authority as may be prescribed.
