Chattisgarh High Court
B. K. Mandal vs State Of Chhattisgarh 6 Wpc/2275/2017 ... on 12 February, 2018
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
W.P.(S) No. 1298 of 2018
B. K. Mandal S/o Shri K. Mandal Aged About 57 Years Agriculture
Development Officer, Working At Office Of Senior Agriculture
Development Officer, Block Tokapal, District Jagdalpur, Chhattisgarh.,
District : Bastar(Jagdalpur), Chhattisgarh
---- Petitioner
Versus
1. State Of Chhattisgarh Through The Secretary, Agriculture Department,
Mahanadi Bhawan, New Raipur, Chhattisgarh.
2. Dy. Director, Agriculture Department, Jagdalpur, District Jagdalpur,
Chhattisgarh.
3. Sub Divisional Officer, Agriculture, Sub Division Tokapal, District
Jagdalpur, Chhattisgarh.
4. Office Of Senior Agriculture Development, Block Tokapal, District
Jagdalpur, Chhattisgarh.
5. Smt. Balmati Baghel Agriculture Development Officer Potanar, District
Jagdalpur, Chhattisgarh.
---- Respondents
_____________________________________________________________________ For Petitioner: Shri Somkant Verma, Advocate. For Respondents No. 1 to 4: Shri Satish Gupta, Advocate.
Single Bench:Hon'ble Shri Sanjay Agrawal, J Order On Board 12.02.2018
1. After arguing the matter sometime, Shri Verma seeks permission of this Court to withdraw this petition with liberty to file a representation before the concerned authority.
2. Liberty, as prayed for, is granted.
3. With the aforesaid liberty, this petition is dismissed as withdrawn.
Sd/-
(Sanjay Agrawal) JUDGE Nikita