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Chattisgarh High Court

B. K. Mandal vs State Of Chhattisgarh 6 Wpc/2275/2017 ... on 12 February, 2018

                                                   1

                                                                                        NAFR
                         HIGH COURT OF CHHATTISGARH, BILASPUR
                                         W.P.(S) No. 1298 of 2018
                 B. K. Mandal S/o Shri K. Mandal Aged About 57 Years Agriculture
                 Development Officer, Working At Office Of Senior Agriculture
                 Development Officer, Block Tokapal, District Jagdalpur, Chhattisgarh.,
                 District : Bastar(Jagdalpur), Chhattisgarh
                                                                             ---- Petitioner
                                               Versus
              1. State Of Chhattisgarh Through The Secretary, Agriculture Department,
                 Mahanadi Bhawan, New Raipur, Chhattisgarh.
              2. Dy. Director, Agriculture Department, Jagdalpur, District Jagdalpur,
                 Chhattisgarh.
              3. Sub Divisional Officer, Agriculture, Sub Division Tokapal, District
                 Jagdalpur, Chhattisgarh.
              4. Office Of Senior Agriculture Development, Block Tokapal, District
                 Jagdalpur, Chhattisgarh.
              5. Smt. Balmati Baghel Agriculture Development Officer Potanar, District
                 Jagdalpur, Chhattisgarh.
                                                                         ---- Respondents

_____________________________________________________________________ For Petitioner: Shri Somkant Verma, Advocate. For Respondents No. 1 to 4: Shri Satish Gupta, Advocate.

Single Bench:Hon'ble Shri Sanjay Agrawal, J Order On Board 12.02.2018

1. After arguing the matter sometime, Shri Verma seeks permission of this Court to withdraw this petition with liberty to file a representation before the concerned authority.

2. Liberty, as prayed for, is granted.

3. With the aforesaid liberty, this petition is dismissed as withdrawn.

Sd/-

(Sanjay Agrawal) JUDGE Nikita