Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 200(7)] [Section 200] [Entire Act]

State of Goa - Subsection

Section 200(7)(b) in The Goa Panchayat Raj Act, 1994

(b)all property vested in the Panchayat or Zilla Panchayat dissolved shall during the period of dissolution vest in the Government;