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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

(a)"Act" means the Uttar Pradesh State Universities Act, 1973 amended and re-enacted by the Uttar Pradesh Universities (Re-enactment and Amendment) Act, 1974;