Rajasthan High Court - Jaipur
Dr Sunita Morani vs State Medical And Healthors on 22 February, 2023
Author: Anoop Kumar Dhand
Bench: Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 1451/2017
Dr Sunita Morani
----Petitioner
Versus
State Medical And Health ors
----Respondent
For Petitioner(s) : None present For Respondent(s) : None present HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 22/02/2023 Matter comes up on an application for early hearing of the case.
Application stands allowed for the reasons stated therein.
List on 05.05.2023.
(ANOOP KUMAR DHAND),J MR/57 (Downloaded on 28/02/2023 at 11:37:53 PM) Powered by TCPDF (www.tcpdf.org)