Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S Syndicate Bank on 22 November, 2022
1
ITEM NO.23 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. S.P.S. LALER
Petition(s) for Special Leave to Appeal (C) No(s). 3866/2021
THE COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S SYNDICATE BANK Respondent(s)
(FOR ADMISSION and I.R. )
WITH
SLP(C) No. 4220/2021 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 4301/2021 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 4697/2021 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 4748/2021 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 6683/2021 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 7148/2021 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 6689/2021 (IV-A)
(FOR ADMISSION and I.R.)
SLP(C) No. 6780/2021 (IV-A)
(FOR ADMISSION)
SLP(C) No. 7421/2021 (IV-A)
(FOR ADMISSION and I.R.............[TO BE TAKEN UP ALONG WITH ITEM
Signature Not Verified
NO. 3 I.E SLP(C) No. 6780/2021])
Digitally signed by
MADHU GROVER
Date: 2022.11.22
16:24:28 IST
Reason:
SLP(C) No. 7515/2021 (IV-A)
(FOR ADMISSION)
SLP(C) No. 4683/2021 (IV-A)
2
(FOR ADMISSION and I.R. and IA No.40794/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
Date : 22-11-2022 These petitions were called on for hearing today.
For Petitioner(s)
Mrs. Anil Katiyar, AOR
Ms. A. Deepa,Adv.
Ms. Anil Katiyar,Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. Punit Khanna,Adv.
Mr. Kunal Verma, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
SLP(C) Nos. 3866, 4220, 4301, 4697,4748,6780, 7421,7515 and 4683/2021 Four weeks time is granted to the sole respondent to file the counter affidavit. After expiry of four weeks, the matters shall be processed for listing before the Hon'ble Court.
SLP(C) Nos. 6689,6683 and 7148/2021 The office report indicates that the vakalatnama filed by the learned counsel for the sole respondent is defective. Learned counsel shall within a period of two weeks cure the defects and thereafter file counter affidavit.
List again on 10.1.2023.
S.P.S. LALER Registrar MG