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Chattisgarh High Court

Prem Sai vs Smt.Manki Bai 41 Sa/285/2005 Rajan Ram ... on 12 November, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                                1

                                                                                  NAFR

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                              SECOND APPEAL No. 188 of 2006

                 Prem Sai S/o Chinni, aged about 70 years, by Caste Rajwar, R/o
                 Village Sapkara, Tahsil Surajpur, District Surguja (C.G.)
                                                              ---- Appellant / Plaintiff

                                             Versus

                 Smt. Manki Bai W/o Late Mutur Ram, aged about 60 years, by
                 Caste Rajwar, R/o Village Nawadgiri, P.S. and Tahsil Surajpur,
                 District Surguja (C.G.)
                                                  --- Respondent/Defendant

For Appellant : Mr. Sunil Tripathi, Adv.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 12/11/18

1. Mr. Sunil Tripathi fairly submits that he has no instructions in the matter.

2. Accordingly, the second appeal is dismissed.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka