Chattisgarh High Court
Prem Sai vs Smt.Manki Bai 41 Sa/285/2005 Rajan Ram ... on 12 November, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
SECOND APPEAL No. 188 of 2006
Prem Sai S/o Chinni, aged about 70 years, by Caste Rajwar, R/o
Village Sapkara, Tahsil Surajpur, District Surguja (C.G.)
---- Appellant / Plaintiff
Versus
Smt. Manki Bai W/o Late Mutur Ram, aged about 60 years, by
Caste Rajwar, R/o Village Nawadgiri, P.S. and Tahsil Surajpur,
District Surguja (C.G.)
--- Respondent/Defendant
For Appellant : Mr. Sunil Tripathi, Adv.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 12/11/18
1. Mr. Sunil Tripathi fairly submits that he has no instructions in the matter.
2. Accordingly, the second appeal is dismissed.
Sd/-
(Sanjay K. Agrawal) Judge Priyanka