Gujarat High Court
Neeraj Kumarpal Shah vs C2R Projects Llp & 3 on 27 November, 2017
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/LPA/1855/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 1855 of 2017
In SPECIAL CIVIL APPLICATION NO. 10393 of 2017
With
CIVIL APPLICATION NO. 13939 of 2017
In
LETTERS PATENT APPEAL NO. 1855 of 2017
With
LETTERS PATENT APPEAL NO. 1857 of 2017
In
SPECIAL CIVIL APPLICATION NO. 10393 of 2017
With
CIVIL APPLICATION NO. 13962 of 2017
In
LETTERS PATENT APPEAL NO. 1857 of 2017
==========================================================
NEERAJ KUMARPAL SHAH,....Appellant(s)
Versus
C2R PROJECTS LLP & 3....Respondent(s)
==========================================================
Appearance:
LETTERS PATENT APPEAL NO. 1855 OF 2017:
MR SN SOPARKAR, SENIOR ADVOCATE with MS ARCHANA R ACHARYA
and MR PARTHIV B SHAH, ADVOCATES for Appellant
MR KAMAL B TRIVEDI, SENIOR ADVOCATE with MR PARTH
CONTRACTOR, CAVEATOR for Respondent No. 1
MR KARTIK YADAV, ADVOCATE with MR PARTH CONTRACTOR,
ADVOCATE for Respondent No.2
MR SIDDHARTH DAVE WITH MR DE VANG VYAS, LEARNED ASSISTANT
SOLICITOR GENERAL for Respondent No.3
LETTERS PATENT APPEAL NO. 1857 OF 2017:
MR JAL UNWALA with MS TEJAL A VASHI, ADVOCATE for Appellant
MR KAMAL B TRIVEDI, SENIOR ADVOCATE with MR PARTH
CONTRACTOR, CAVEATOR for Respondent No. 1
MR KARTIK YADAV, ADVOCATE with MR PARTH CONTRACTOR,
ADVOCATE for Respondent No.2
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C/LPA/1855/2017 ORDER
MR SIDDHARTH DAVE WITH MR DE VANG VYAS, LEARNED ASSISTANT
SOLICITOR GENERAL for Respondent No.3
==========================================================
CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 27/11/2017
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Heard Mr.S.N. Soparkar, learned Senior Advocate assisted by Ms Archana Acharya and Mr. Parthiv B. Shah, advocates for the appellant in Letters Patent Appeal No. 1855 of 2017; Mr. Jal S. Unwala, learned counsel assisted by Ms Tejal Vashi, learned advocate for the appellant in Letters Patent Appeal No. 1857 of 2017; Mr. Kamal B. Trivedi, learned Senior Advocate assisted by Mr. Parth Contractor, learned advocate for Respondent No.1; Mr. Kartik Yadav, learned counsel assisted by Mr. Parth Contractor, learned advocate for Respondent No.2 and Mr. Devang Vyas, learned Assistant Solicitor General with Mr. Siddharth Dave for Respondent No.3 in both the Letters Patent Appeals.
C.A.V. (R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) pirzada Page 2 of 2 HC-NIC Page 2 of 2 Created On Fri Dec 08 02:14:24 IST 2017