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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(3)(a) in Telangana Infectious Diseases Act, 1950

(a)If any such body (not being a body kept in a mortuary) remains undisposed of for more than twelve hours without the sanction referred to in sub-section (2), or