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[Cites 0, Cited by 0] [Section 209(2)] [Section 209] [Entire Act]

State of Haryana - Subsection

Section 209(2)(q) in Haryana Panchayati Raj Act, 1994

(q)generally for guidance of Gram Panchayats, Panchayat Samitis, Zila Parishads and Government servants in all matter connected with the Administration of this Act ;