Bombay High Court
Rushab Ship International Llc vs The Bunkers Onboard The Ship M.V. ... on 28 August, 2018
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CONTEMPT PETITION NO. 1 OF 2015
In
ADMIRALTY SUITS 42 OF 2013
Bulk Ship Management S.e.a. ....Petitioner
V/S
Rushabh Shipping Llc And Anr. ....Respondent
WITH ADMIRALTY SUITS NO. 42 OF 2013 Rushab Ship International Llc ....Petitioner V/S The Bunkers Onboard The Ship M.v. African ....Respondent Eagle And 4 Ors Mr.Brendon Pereira i/b Crawford Bayley And Co For Petitioner Ms. Aparna Deokar i/b M P Vashi Associates for Respondent Nos.1 And 2 CORAM : A. K. MENON, J DATE : 28th August, 2018 P.C. :
By consent stand over to 4th September, 2018.
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