Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Central Administrative Tribunal - Delhi

Akul Bhargava vs Union Public Service Commission (Upsc) on 13 March, 2023

                              1
                                                      O.A. No. 1087/2022



             Central Administrative Tribunal
                 Principal Bench: New Delhi

                      O.A. No. 1087/2022

            Monday this the 13th day of March, 2023

Hon'ble Mr. Justice Ranjit More, Chairman
Hon'ble Mr. Mohd Jamshed, Member (A)

1. Akul Bhargava
Technical Director
Finance Department
Jaipur, Rajasthan

2. Dr. Anand Sejra
Additional Director(Monitoring)
Directorate of Animal Husbandry
Rajasthan, Jaipur, Rajasthan

3. Sri Arvind Kumar Jain
Executive Engineer(PWD)
Medical and Health Jaipur Division-II
C Block, NHM Block, Swasthya Bhawan
Tilak Marg, Jaipur, Rajasthan

4. Shri Bijender Singh
Officer on Special Duty-I, Disaster
Management Relief and Civil Defence
Department, Rajasthan jaipur

5. Dr. Ghanshayan
Principal Health Specialist(Pediatric Medicine)
RDBPJaipuriya District
Hospital, Malviya Nagar, Jaipur, Rajasthan

6. Shri Hardyesh Kumar Juneja
Financial Advisor
Water Resources Department, Jaipur, Rajasthan

7. Smt. Hem Pushpa Sharma
Financial Advistor
Department of Personnel, Jaipur, Rajasthan

8. Shri Inder Singh
Managing Director
                               2
                                                         O.A. No. 1087/2022



The Rajasthan State cooperative Bank Ltd
Jaipur Rajasthan

9. Shri Jitendra Kumar Charan
Executive Engineer
Public Health Engineering Department
Deeedwana Nagar, Rajasthan

10. Shri Keshar Singh
Deputy Director
Agriculture Marketing Department
Jaipur, Rajasthan

11. Dr. Mahendra Khadgawat
Director
Rajasthan State Achieves Bikaner, Rajasthan

12. Shri Mukesh Maheshwari
Supeintending Engineer
Pachayati Raj Department
Jaipur Rajasthan

13. Dr. om Prakash Bairwa
Director and Joint Secretary
Department of Planning, Directorate
Of Economics and Statistrics, Govt of Rajasthan, Jaipur

14. Shri Ranjender Singh Tanwar
Director cum Joint Secretary
Planning Manpower Department
Jaipur Rajasthan

15. Shri Rashid Khan
Deputy Director Agriculture
Food Processing & Training Centre
And Associate Director, State ISntitute of Agriculture
Management
(SIAM), Kota Rajasthan

16. Shri Sharad Mehta
Director(Budget)
Finance Department
Government of Rajasthan

17. Shri Sita Ram Jat
Joint Director, Agriculture Adminsitration
                               3
                                                  O.A. No. 1087/2022



Agriculture Department
Rajasthan, Jaipur

18. Shri Subhash Arya
Deputy General Manager(Elect)
Rajasthan State Road Development Corporation Limited
Jaipur, Rajasthan

19. Shri Sudhir Sharma
Deputy Commissioner (Admin)
Zone-II, Jaipur
Commercial taxes Department, Jaipur
Rajasthan

20. Shri Vijay Kumar Sharma
Deputy Director Agriculture(Ext)
Zila Parishad Rajsthan

                                           ...Applicants


(By Advocate: None)


                          Versus
1. Union Public Service Commission
Dholpur House, Shahjahan Road,
New Delhi - 110069

2. Union of India
Through Secretary
Department of Personnel & Training
North Block, Central Secretariat
New Delhi - 110001

3. State of Rajasthan
Through the Secretary
Department of Personnel
Secretariat, Main Building,
Bhagwan Das Road, Jaipur
Rajasthan 302005
                                         ...Respondents


(By Advocate: Mr. R V Sinha, Mr. D K Devesh and Mr. S K
Tripathi for Mr. Gyanendra Singh)
                                              4
                                                                                   O.A. No. 1087/2022



                        ORDER

Per: Justice Ranjit More, Chairman None for the applicant. Mr. R V Sinha, Mr. S. K. Tripathi for Mr. Gyanendra Singh and Mr. D K Devesh present for the respondents.

2. On 28.02.2023, we passed the following order:

"On the last two occasions i.e. on 13.12.2023 and 24.01.2023, none appeared on behalf of the applicant and by way of indulgence to the applicant, the matter was adjourned to today. Today also, none appears for the applicant.
By way of last chance, we are inclined to grant one more opportunity to the applicant. It is made clear that if nobody appears for him on the next date, the OA will be dismissed in default for non-prosecution.
Stand over to 13.03.2023."

Despite the above order, none appears on behalf of the applicant today as well. It appears that the applicant is no longer interested in pursuing the matter. Accordingly, we dismiss the present OA for non-prosecution. No costs.

     (Mohd Jamshed)                                (Justice Ranjit More)
       Member (A)                                      Chairman
/gm/