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Karnataka High Court

The Commissioner Of Customs vs M/S Five Star Shipping Co Ltd on 18 April, 2011

Bench: N.Kumar, Ravi Malimath

EN THE HXGH CGURT GF  ATAKA fig? Bfifik?

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THE 3:~i()N'BLE MR, Jijéiiéjg  MALIMATH

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'V g:ByVSfi '}1' M '{Fté;1ka1t.a: Efiecidy. Advocate}

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{By Ea/ifs T. Rajeswara Sagtry 8: z'%SSO<:iai€s,;'"---. 
Advacates}  

Tm ESTA is flied undér S€Cf;:E.Of1 1:30 afth§{=}. C€§v§§::$:31§s.'.$';"::E,

1962 arising Gui <31" Qrder Ciated 3G-5~«200€'> 'V;r:__as:~:ge§ "Er: * Efinai,
Order NGVA/' 829fWZB/2096/CSTR pr3;ying:" é1=;»- ..f0V1'r:1U,§a{§ {E6153 
substantiai quesiien sf law $tated:'£;fié:'aEn; iii) s«;:£:'{ '2:;3id€' {ha final'
arfier dated N0'A/829,/WZB/2006=.fCS-'f°B j}da?'Led..3{3wi'5Ti?;O0{'§wide 

A:m€:x:u:"e~B passed by the CSTAT,'-. West "Zoraa.i«. H§':fiCh'._aE
EX/Iumbai; {iii} rastare the' .Qrde;*" ._ if; Gffgiffifaf Nr:i;.3 / 123013}
CQMMR/CUE? ADJN dated 22; l'L.:20O1"v.i_de .zf3'xI'11fl,€VZ3{'E;1'Vi"'t'i~i"X _pass<::d
by 3:116 C0m.miss:';0n€i' of C'usteI:fis;,VBangaio'r¢'AT ' " *

This csm surging ;3;}1.fim,1 heggiiig this day,
N. KUMAR J., d€1iV€I'€Cf";h6. fcildwing:  M --

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333.8565 by'thé "£'§f:§:;tn':§ii,j;i'c.1di:1ig that the confiscatian Iiabiiity
arréveé again   éarder «sf confiscation and fine

cgnfiscaiing t§:@.c¢a,r in the p0SS€S$iO3.'i ef bang. fide purchases in

.A an :9p¢ r:A..r;?.aV;rE¥;&'t is fllegai and acmrdingiy it Se: aside the saié

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z,ui'1r3:'2 Ihere was I1.-Q.£)?"d(;'{"~'j38M§h$f;'d"-fig} :".he:}'o:;;f'i*z«:J}'i£ie%3
under Section JlV1""rJV:} fihei.%C:i.lSi'(§é';"i5"'éiéféii, 1962, whmv.

E:'h<-3 vehiclcs was lea§;¢(I...ir2j}:1.z.rbu:"Qf._i%np0rI:er?

5.  _£()L£3."t 3.21 E.\/iQ}1aIi. Meeikin .Limi1:ed ctase has

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any n1e1'it, ":5 i}5...i..s';7 2'-'1p_'pg_s:}511,._ At;r:o1*dir1g1y, we answer the £s1zbs'L'2:,_nE.ia1_Tq::¢.s£.§(j3:1 uf Eaw f_':'ar11ed in fa.v0L;1a" of ihe and agai;f1si_ the.3."ees€':1{.it3, 'H'0xx:€ve1', libefly is mserved to the: revemz<:=: {:0 proctcecl eigaifist. 1 hE-E original importer to E'€3{'.0VCE" d.if1'ei5e15;;€i<% i.i':..d11£;yn H """ " S~w 9' =' §§§§§ fiifw §§§$§