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[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Gujarat - Subsection

Section 110(2) in The Gujarat Maritime Board Act, 1981

(2)the appointment, promotion, suspension, removal and dismissal of its [officers and employees] [ These words were substituted for the word 'employees', by Gujarat 3 of 1996, Section 18 (w.r.e.f. 08-09-1995).]