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Delhi High Court - Orders

Days In Filing Reply / Counter Affidavit ... vs Shri Krishna Kant Dubey Shri Yash Pal ... on 4 May, 2023

Author: Rekha Palli

Bench: Rekha Palli

                              $~38 to 42, 58 to 67
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 9766/2018, CM APPL. 44050/2019
                                    CM APPL. 4198/2020 -Delay 124 days in filing Counter.
                              +     W.P.(C) 10383/2018 & CM APPL. 44047/2019
                              +     W.P.(C) 10431/2018 & CM APPL. 44045/2019
                              +     W.P.(C) 13460/2018 & CM APPL. 52409/2018 -Stay, CM APPL.
                                    44044/2019 -17-B -Reply filed, CM APPL. 36965/2022 -Dir by Petr.
                              +     W.P.(C) 13596/2018 & CM APPL. 52990/2018 -Stay, CM APPL.
                                    44049/2019 -17-B - Reply filed, CM APPL. 25693/2022 -Delay 977
                                    days in filing Reply / Counter Affidavit by Res.
                              +     W.P.(C) 13449/2018 & CM APPL. 52361/2018 -Stay
                              +     W.P.(C) 13450/2018 & CM APPL. 52363/2018 -Stay, CM APPL.
                                    47226/2019 -17-B -Reply filed
                              +     W.P.(C) 13451/2018 & CM APPL. 52365/2018 -Stay, CM APPL.
                                    48326/2019 -17-B - Reply filed, CM APPL. 52216/2022 -Dir by Petr.
                                    CM APPL. 36964/2022 - Dir. by Petr.
                              +     W.P.(C) 13467/2018 & CM APPL. 52418/2018 -Stay, CM APPL.
                                    47232/2019 -17-B - Reply filed
                              +     W.P.(C) 13472/2018 & CM APPL. 52424/2018 -Stay
                                    CM APPL. 47233/2019 -17-B - Reply filed
                              +     W.P.(C) 13475/2018 & CM APPL. 52430/2018 -Stay
                              +     W.P.(C) 13488/2018 & CM APPL. 52514/2018 -Stay
                                    CM APPL. 47602/2019 -17-B - Reply filed
                              +     W.P.(C) 13490/2018 & CM APPL. 52519/2018 - Stay
                                    CM APPL. 47601/2019 -17-B - Reply filed
                              +     W.P.(C) 13491/2018 & CM APPL. 52522/2018 -Ex.
                              +     W.P.(C) 13509/2018 & CM APPL. 52650/2018 -Stay
                                    CM APPL. 47603/2019 -17-B - Reply filed
                                    SKY GOURMET CATERING PRIVATE LIMITED ..... Petitioner
                                                        Through: Mr.Rohan Thawani with Mr.Shikhil
                                                                    Suri, Ms.Madhu Suri, Ms.Jyoti
                                                                    Komal Gupta, Advs.

                                                     versus

                                   SHRI KRISHNA KANT DUBEY
                                   SHRI YASH PAL

Signature Not Verified
Digitally Signed By:AWANISH
CHANDRA MISHRA
Signing Date:04.05.2023
18:34:13
                                    SHRI BINDU SINGH RAJPUR
                                   SHRI HARI RAM
                                   SHRI RAJ KUMAR
                                   SHRI MAHIPAL
                                   SHRI AMIT KUMAR
                                   RAJIV SHERAWAT
                                   SHRI NRIPEN DAS
                                   SHRI ANIL KUMAR
                                   SHRI SANDEEP SWAROOP BHARDWAJ
                                   SHRI SUNIL YADAV
                                   SHRI KAILASH SINGH RAWAT
                                   SHRI YASHWANT
                                   SHRI DHARMENDRA SINGH                     ..... Respondents
                                                 Through: Mr.Rana Kunal, Adv.
                                                          Mr.Sandeep Gupta, Adv in item
                                                          nos.59-62, 64, 65 & 67.

                                   CORAM:
                                   HON'BLE MS. JUSTICE REKHA PALLI
                                                 ORDER

% 04.05.2023 List on 10.07.2023.

REKHA PALLI, J MAY 4, 2023 sr Signature Not Verified Digitally Signed By:AWANISH CHANDRA MISHRA Signing Date:04.05.2023 18:34:13